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State of Rajasthan - Section

Section 372 in The General Rules (Civil), 1986

372. List of registers to be maintained.

- In every office a list showing the register to be maintained, the official by whom each such register is to be maintained, shall be hung up near the Munsarim's table.A similar list shall be hung up in the Judge's Chamber.Every clerk responsible for maintaining any registers shall be given a similar list of those registers for which he is responsible and such list shall be hung up near his table or place in the office.