Section 17 in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987
17. Authorities of University.
- The authorities of the University shall be, -(1)The Senate;(2)The Governing Council;(3)The Finance Committee;(4)The Standing Academic Board;(5)The Faculties;(6)The Board of Studies;(7)The Planning Board; and(8)Such other authorities as may be declared by the statutes to be authorities of the University.
