Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 201] [Entire Act]

State of Uttar Pradesh - Subsection

Section 201(a) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(a)adequate number and types of fire extinguisher and water outlets are provided by an employer on excavation or tunneling work and are made accessible throughout the tunnel for fighting work;