Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Telangana - Subsection Section 24(ii) in Telangana Goods and Services Tax Act, 2017 (ii)casual taxable persons [making taxable supply] [Added at the end of clause (ii) by Act 3 of 2019, (w.e.f. 01.07.2017).];
