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State of Jammu-Kashmir - Section

Section 4 in Jammu and Kashmir State Electricity Regulatory Commission (Mini Grid Renewable Energy Generation and Supply) Regulations, 2016

4. Eligibility Criteria.

- 4.1 The Mini Grid Operator/ Rural Energy Service Provider should be a local authority, Panchayat Institutions, Users' Association, Co-operative Societies, Non-Governmental Organizations or Franchisees.Unit-III General Principles