Madhya Pradesh High Court
Ramesh Chandra Rathore vs The State Of M.P.And Ors. on 8 March, 2018
THE HIGH COURT OF MADHYA PRADESH WP-1008-2005 (RAMESH CHANDRA RATHORE Vs THE STATE OF M.P.AND ORS. ) Gwalior, Dated : 08-03-2018 None for the petitioner. Shri Harish Dixit, learned Govt. Advocate for the State.. SPC was directed to be issued on 18.1.18 and vide dispatch No.2145 dated 23.1.18 it was dispatched to the petitioner.
As nobody is appearing for the petitioner, it appears that sh petitioner has lost interest in pursuing this writ petition. Same is e dismissed for want of prosecution.
ad Pr (VIVEK AGARWAL) JUDGE a hy ad M ms/-
of Digitally signed by MADHU SOODAN PRASAD Date: 2018.03.08 17:41:08 rt +05'30' ou C h ig H