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[Cites 0, Cited by 0] [Section 4(27)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(27)(ii) in The Gujarat University Act, 1949

(ii)of instruction and examination for such period as may from time to time be prescribed by the Statutes until the end of May 1968 in respect of post-graduate instruction, teaching and training in subjects comprised in Faculties of Agriculture and Technology including Engineering and until the end of May 1969 in respect of post-graduate instruction, teaching and training in the subjects comprised in the Faculty of Medicine, and