Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(5)] [Section 8] [Entire Act] State of Goa - Subsection Section 8(5)(a) in The Goa Lokayukta Act, 2011 (a)the services of any officer or employee or investigating agency of the Government of Goa or the Government of India with the concurrence of that Government; or