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[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

State of Sikkim - Subsection

Section 80(2)(c) in Sikkim Shops and Commercial Establishments Act, 1983

(c)the form of submitting a statement the fees and other particulars, the manner in which ,the registration of establishments is to be made and the form of registration certificate and the form and the period for notifying a change and the fees;