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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of West Bengal - Subsection

Section 57(2)(c) in West Bengal Societies Registration Rules, 1963

(c)with the sanction of the Registrar for any specific service rendered to the society to the payment of a bonus to the members or employees at such rates, not exceeding . per centum of the net profits as may be recommended by the managing committee and approved by the general meeting;