Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Madhya Pradesh High Court

M/S Jmc Projects [India] Ltd. vs Madhya Pradesh Road Development ... on 28 August, 2018

                                                                        1                                   AA-10-2013
                                             The High Court Of Madhya Pradesh
                                                         AA-10-2013
                                       ( M/S JMC PROJECTS [INDIA] LTD. Vs MADHYA PRADESH ROAD DEVELOPMENT CORPORATION)

                                 3
                                 Jabalpur, Dated : 28-08-2018
                                     Shri Naman Nagrath, Senior Advocate with Shri Ramesh Kumar
                                Saboo, Advocate for the appellant.
                                     Shri P.K. Kaurav, Senior Advocate with Shri Aditya Khandekar
                                and Shri Swastik Singh, Advocates for the respondent.

List along with AA No. 8/2017.

(HEMANT GUPTA) (VIJAY KUMAR SHUKLA) CHIEF JUSTICE JUDGE S/ Digitally signed by SACHIN CHAUDHARY Date: 2018.08.29 11:38:25 +05'30'