Madhya Pradesh High Court
M/S Jmc Projects [India] Ltd. vs Madhya Pradesh Road Development ... on 28 August, 2018
1 AA-10-2013
The High Court Of Madhya Pradesh
AA-10-2013
( M/S JMC PROJECTS [INDIA] LTD. Vs MADHYA PRADESH ROAD DEVELOPMENT CORPORATION)
3
Jabalpur, Dated : 28-08-2018
Shri Naman Nagrath, Senior Advocate with Shri Ramesh Kumar
Saboo, Advocate for the appellant.
Shri P.K. Kaurav, Senior Advocate with Shri Aditya Khandekar
and Shri Swastik Singh, Advocates for the respondent.
List along with AA No. 8/2017.
(HEMANT GUPTA) (VIJAY KUMAR SHUKLA) CHIEF JUSTICE JUDGE S/ Digitally signed by SACHIN CHAUDHARY Date: 2018.08.29 11:38:25 +05'30'