Angammal vs The District Revenue Officer on 14 June, 2024

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Madras High Court

Angammal vs The District Revenue Officer on 14 June, 2024

Bench: N.Sathish Kumar

                                                                                       W.P.No.23819 of 2023




                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED: 14.06.2024

                                                            CORAM:

                                  THE HONOURABLE MR.JUSTICE N.SATHISH KUMAR

                                                    W.P.No.23819 of 2023

                     Angammal                                   ...              Petitioner
                                                             versus

                     1.The District Revenue Officer,
                       Office of the District Collector,
                       Salem District.

                     2.The Revenue Divisional Officer,
                       Office of the Revenue Divisional Officer,
                       Sankari, Salem District.

                     3.The Tahsildar,
                       Sankari Taluk Office,
                       Salem District.                          ...              Respondents

                     Prayer: Writ Petition filed under Article 226 of the Constitution of India,
                     praying to issue a Writ of Mandamus, directing the first respondent to
                     consider and dispose of the petitioner's appeal No.2045/2021/G1 made on
                     08.01.2020 on his file in accordance with law, within a time limit to be fixed
                     by this Court.

                                  For Petitioner        :       Mr.M.Vijayaragavan
                                  For Respondents       :       Mr.P.Sathish
                                                                Additional Government Pleader

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https://www.mhc.tn.gov.in/judis
                                                                                            W.P.No.23819 of 2023




                                                            ORDER

This Writ Petition is filed to direct the first respondent to dispose of the appeal filed by the petitioner dated 08.01.2020.

2. Heard the learned counsel for the petitioner and the learned Additional Government Pleader for the respondents and perused the materials available on record.

3. It is the grievance of the petitioner that as against the order of the second respondent, an appeal has been filed before the first respondent.

However, the same has not been considered. Hence, he seeks a direction.

4. Mr.P.Sathish, learned Additional Government Pleader for the respondents submitted that the appeal will be considered by the first respondent in a reasonable time.

5. Considering the limited nature of the relief sought for in the present Writ Petition, there shall be a direction to the first respondent to dispose of the appeal filed by the petitioner dated 08.01.2020 and pass 2/4 https://www.mhc.tn.gov.in/judis W.P.No.23819 of 2023 appropriate orders, on its own merits and in accordance with law, within a period of four weeks from the date of receipt of a copy of this order.

6. With the above direction, this Writ Petition is disposed of. No costs.

14.06.2024 Speaking order / Non-speaking order Index : Yes / No Neutral Citation : Yes / No sri To

1.The District Revenue Officer, Office of the District Collector, Salem District.

2.The Revenue Divisional Officer, Office of the Revenue Divisional Officer, Sankari, Salem District.

3.The Tahsildar, Sankari Taluk Office, Salem District.

3/4

https://www.mhc.tn.gov.in/judis W.P.No.23819 of 2023 N.SATHISH KUMAR, J.

sri W.P.No.23819 of 2023 14.06.2024 4/4 https://www.mhc.tn.gov.in/judis

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