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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(8) in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982

(8)If the Chief Executive Officer is an officer of the State Government deputed to the Board he shall draw pay and allowances in terms of the order of the deputation and his other conditions of service shall be governed by the rules of the service or department to which he belongs.