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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2) in The Standards of Weights and Measures (National Standards) Rules, 1988

(2);The Indian Institute of Legal Metrology or any other laboratory specified by the Central Government for this purpose may also maintain such reference, secondary and working standards, as may be necessary, for their functioning as a metrological laboratory of the level of a Reference Standard Laboratory.