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State of Rajasthan - Section

Section 27 in The Rajasthan Molasses Rules, 1985

27.

A producer of molasses shall store molasses in leak-proof tanks or pits which shall be kept in good condition. All storage tanks and pits shall be completely covered. All openings and doors and windows leading to the storage tanks or pits shall be fitted with expanded metal and secured with Excise Locks, the keys of which shall be kept by the Officer appointed by the Excise Commissioner for supervision (Hereinafter referred to as "the Officer"). Provided that the Excise Commissioner may, on such condition as he may impose according to the circumstances prevailing at the producer's sugar factory, permit a producer of molasses to store molasses in Kutcha pits, if such a producer has a stock of molasses in excess of an estimated production of molasses of one season.