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[Cites 0, Cited by 0] [Section 23A(2)] [Section 23A] [Entire Act]

State of Gujarat - Subsection

Section 23A(2)(xi) in The Gujarat University Act, 1949

(xi)to exercise such other powers and perform such other duties as may be conferred or imposed on it by this Act, Statutes, Ordinances and Regulations; and