Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 8 in The Orissa State Electricity Board Employees' Pension (including Old Age and Family Pension) Regulations, 1992

8.

If any doubt arises as to the interpretation of any of these regulations, the matter shall be referred to the Chairman of the Board whose decision thereon shall be final.