Himachal Pradesh High Court
Ram Singh & Ors. vs . State Of H.P. on 28 February, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Ram Singh & Ors. Vs. State of H.P. Cr. Appeal No. 268/2010 .
28.02.2022 Present: Mr. Rajesh Mandhotra, Advocate, vice counsel for the appellants.
Mr. Shiv Pal Manhans, Addl. AG with Mr. Bhupinder Thakur and Mr. Yudhvir Singh Thakur, Dy. AGs, for the respondentÂState.
Learned vice counsel appearing on behalf of the appellants prays for and is granted eight weeks' time to obtain latest instructions from his clients. List after eight weeks.
(Chander Bhusan Barowalia) Judge 28th February, 2022 (raman) ::: Downloaded on - 28/02/2022 20:12:05 :::CIS