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[Cites 0, Cited by 0] [Section 2(18)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(18)(f) in Tamil Nadu Municipal (Non-Centralized-Regular) Public Health Establishment Regulations, 1976

(f)service in Air Raid Precaution, or any other Civil Defence Organisation specified in this behalf by the Central or State Government; and