Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 12] [Entire Act] State of Assam - Subsection Section 12(2) in Assam Non-Government Educational Institutions (Regulation and Management) Act, 2006 (2)The term of the Managing Committee shall be for a period of two years.
