Section 3(1) in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000
(1)The Collector may, in such manner as may be prescribed, delineate command area under each irrigation system on a hydraulic basis, which may be administratively viable, and declare it to be a Water Users Association area for the purposes of this Act:Provided that in respect of the command area under the minor irrigation systems, the entire command area may, as far as possible, form a single Water Users Association area.
