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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Odisha - Subsection

Section 54(1)(b) in The Orissa Excise Rules, 1965

(b)if the aid of any other officer referred to in the said sub-section is required, to the nearest superior officer of the department or body which he serves.