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[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

State of Tamilnadu - Subsection

Section 42(1)(g) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(g)shouting or otherwise acting in disorderly manner, within or at the entrance of the polling station or in any public or private place in the neighbourhood thereof, so as to cause annoyance to any person visiting the polling station for the poll, or so as to interfere with the work of the officers and other persons on duty at the polling station.