Section 16(1)(a) in The State Of Mizoram Act, 1986

[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

(a)in the Advocates Act, 1961 (25 of 1961), in section 3, in sub-section (1), for clause (b), the following clause shall be substituted, namely:-

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