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[Cites 0, Cited by 0] [Section 131] [Entire Act]

State of Andhra Pradesh - Subsection

Section 131(1) in Andhra Pradesh Capital Region Development Authority Act, 2014

(1)The Authority shall have the exclusive right to the use of such symbol or representation as it may select or devise (referred to in this section as the Authority's symbol) and thereafter display or exhibit in connection with its activities or affairs.