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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Jharkhand - Subsection

Section 45(2)(b) in Jharkhand Building (Lease, Rent & Eviction) Control Act, 2011

(b)the manner in which an application is made to the Controller to fix standard rent under section 12 ;