Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 104A in The Manual of Departmental Orders

104A. Standing Order

D.O. No. GS (12)/VC/72/IV/1255, dated 2-11-1972.Sub.-VIth Report of Rajasthan Vigilance Commission.Vide Standing Order No. 104 issued under this office No. GS(12) VC/66/748-754, dated 18-6-70 (copy enclosed) several modes of corruption with measures to avoid corruption amongst Government employees in the department were indicated. The Vegilance Commission in their VI Report (para 77) have again mentioned several modes of corruption out of which the following four modes may relate to this Department also and you are, requested to keep special watch in the cases where there appear any likelihood of such cases in your office as well as in any of the subordinate offices under your charge.