Section 4 in The Punjab Agricultural University Act, 1961
4. Objects of the University.
- The University shall be deemed to be established and incorporated for the following purposes, namely;(a)making provisions for imparting education in different branches of study, particularly agriculture, veterinary and animal science, agricultural engineering, home science and other allied sciences;(b)furthering the advancement of learning and prosecution of research, particularly in agriculture and other allied sciences;(c)undertaking the extension of such sciences to the rural people of the State; and(d)such other purposes as the State Government may by notification direct.
