Section 136 in The Armed Forces Tribunal (Practice) Rules, 2009
136. Registrar to ensure compliance of Supreme Court Orders.
It shall be the duty of the Registrar to take expeditious steps to comply with the directions of the Supreme Court. __________(1) Vide S.R.O. 6(E), dated 11th May, 2009, published in the Gazette of India, Extra., Pt. II, Sec. 4, dated 14th May, 2009.
