Madhya Pradesh High Court
Nadeem Husain vs The State Of Madhya Pradesh on 1 May, 2019
1 MCRC-15183-2019
The High Court Of Madhya Pradesh
MCRC-15183-2019
(NADEEM HUSAIN Vs THE STATE OF MADHYA PRADESH)
MCRC/15268/2019
2
Indore, Dated : 01-05-2019
Parties through their counsel.
Case diary is not available.
Learned GA for the respondent / State is directed to produce the case
diary before this Court on the next date of hearing.
List the matter after one week.
(MISS VANDANA KASREKAR) JUDGE amol Digitally signed by AMOL N MAHANAG Date: 01/05/2019 17:10:06