Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Madhya Pradesh High Court

Nadeem Husain vs The State Of Madhya Pradesh on 1 May, 2019

                                                          1                       MCRC-15183-2019
                             The High Court Of Madhya Pradesh
                                       MCRC-15183-2019
                                     (NADEEM HUSAIN Vs THE STATE OF MADHYA PRADESH)

                                                   MCRC/15268/2019
                    2
                    Indore, Dated : 01-05-2019
                           Parties through their counsel.
                           Case diary is not available.
                           Learned GA for the respondent / State is directed to produce the case

diary before this Court on the next date of hearing.

List the matter after one week.

(MISS VANDANA KASREKAR) JUDGE amol Digitally signed by AMOL N MAHANAG Date: 01/05/2019 17:10:06