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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(a) in U.P. Non-Governmental Arabic and Persian Madarsa Recognition, Administration and Services Regulation, 2016

(a)The Committee of Management of a recognised Madarsa shall arrange the required financial resources for the proper functioning of the Madarsa.