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[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(3)(I) in The U.P. Industrial Development Authorities Centralized Service Rules, 2018

(I)For the second year - the number according to the said proportion as mentioned in sub-rule (3)(a) or (b), as the case may be, plus the number of vacancies in the first year;