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Delhi High Court - Orders

Dr Thelma J Talloo vs Jesus And Mary College & Anr on 17 October, 2023

Author: Sachin Datta

Bench: Sachin Datta

                                    $~27
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P. 150/2013
                                                DR THELMA J TALLOO                                                                  ..... Petitioner
                                                              Through:                                         Mr. Yasbando Das, Sr. Adv.
                                                                                                               alongwith Mr. Arunav Patnaik, Mr.
                                                                                                               Nirbhay Nitya Nanda and Mr. Anju
                                                                                                               Rani, Advs.
                                                             versus
                                                JESUS AND MARY COLLEGE & ANR              ..... Respondents
                                                             Through: Mr. Romy Chacko, Mr. Prashant
                                                                      Kumar and Mr. Sachin Singh Dalal,
                                                                      Advs. for R-1.
                                                                      Ms. Manisha Singh, Adv.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SACHIN DATTA
                                                                                      ORDER

% 17.10.2023 An adjournment is sought by the learned counsel for the respondents. In the circumstances, re-notify on 04.12.2023 at 02:30 pm. SACHIN DATTA, J OCTOBER 17, 2023/r This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/10/2023 at 23:51:26