Delhi High Court - Orders
Dr Thelma J Talloo vs Jesus And Mary College & Anr on 17 October, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. 150/2013
DR THELMA J TALLOO ..... Petitioner
Through: Mr. Yasbando Das, Sr. Adv.
alongwith Mr. Arunav Patnaik, Mr.
Nirbhay Nitya Nanda and Mr. Anju
Rani, Advs.
versus
JESUS AND MARY COLLEGE & ANR ..... Respondents
Through: Mr. Romy Chacko, Mr. Prashant
Kumar and Mr. Sachin Singh Dalal,
Advs. for R-1.
Ms. Manisha Singh, Adv.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 17.10.2023 An adjournment is sought by the learned counsel for the respondents. In the circumstances, re-notify on 04.12.2023 at 02:30 pm. SACHIN DATTA, J OCTOBER 17, 2023/r This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/10/2023 at 23:51:26