Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax ( ... vs Rajiv Gandhi Proudyogiki ... on 28 October, 2020
Bench: Rohinton Fali Nariman, Navin Sinha, Krishna Murari
ITEM NO.6 Court 3 (Video Conferencing) SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15113/2020
(Arising out of impugned final judgment and order dated 11-09-2019
in ITA No. 109/2019 passed by the High Court Of M.P. Principal Seat
At Jabalpur)
PR. COMMISSIONER OF INCOME TAX ( EXEMPTION) Petitioner(s)
VERSUS
RAJIV GANDHI PROUDYOGIKI VISHWAVIDYALAYA Respondent(s)
(FOR ADMISSION and I.R. and IA No.78727/2020-CONDONATION OF DELAY
IN FILING)
Date : 28-10-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MR. JUSTICE KRISHNA MURARI
For Petitioner(s) Mr. Balbir Singh, ASG
Mr. K. Radhakrishnan, Sr. Adv.
Ms. Rashmi Malhotra, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Tag with C.A. No. 5923 of 2012.
(R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by R Natarajan Date: 2020.10.28 16:44:58 IST Reason: