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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax ( ... vs Rajiv Gandhi Proudyogiki ... on 28 October, 2020

Bench: Rohinton Fali Nariman, Navin Sinha, Krishna Murari

     ITEM NO.6                    Court 3 (Video Conferencing)             SECTION IV-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                          SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15113/2020

     (Arising out of impugned final judgment and order dated 11-09-2019
     in ITA No. 109/2019 passed by the High Court Of M.P. Principal Seat
     At Jabalpur)

     PR. COMMISSIONER OF INCOME TAX ( EXEMPTION)                           Petitioner(s)

                                                      VERSUS

     RAJIV GANDHI PROUDYOGIKI VISHWAVIDYALAYA                              Respondent(s)

     (FOR ADMISSION and I.R. and IA No.78727/2020-CONDONATION OF DELAY
     IN FILING)

     Date : 28-10-2020 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MR. JUSTICE NAVIN SINHA
                             HON'BLE MR. JUSTICE KRISHNA MURARI

     For Petitioner(s)                    Mr. Balbir Singh, ASG
                                          Mr. K. Radhakrishnan, Sr. Adv.
                                          Ms. Rashmi Malhotra, Adv.
                                          Mrs. Anil Katiyar, AOR
     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Leave granted.

Tag with C.A. No. 5923 of 2012.

(R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by R Natarajan Date: 2020.10.28 16:44:58 IST Reason: