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State of Odisha - Section

Section 7 in The Orissa Vaccination Act, 1960

7. Superintendent of Vaccination may inspect vaccination of child.

- The Superintendent of Vaccination or any person duly authorised by him may at any time inspect the vaccination of any child whether performed by a public vaccinator or a registered medical practitioner and may, subject to the provisions of Section 6, direct that such child be forthwith revaccinated.