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[Cites 0, Cited by 1] [Section 30] [Entire Act]

NCT Delhi - Subsection

Section 30(4) in The Delhi Development Authority Act, 1957

(4)The provisions of this section shall be in addition to and not in derogation of, any other provision relating to demolition of building contained in any other law for the time being in force.] [Substituted by Act 56 of 1963, w.e.f. 30.12.1963.]