Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Chattisgarh - Subsection Section 6(5) in Chhattisgarh Municipal Revenue (Establishment of Regulatory Commission) Act, 2011 (5)In discharging its functions the Commission shall be guided by the national policies, and all relevant laws.
