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[Section 181]
[Entire Act]
Union of India - Subsection
Section 181(7) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964
| BranchRank | Whento commence |
| CommissionedGunner | Afterpassing the educational test and the examination in Seamanshipfor Branch Rank. |
| CommissionedGunner Torpedo and Anti-Submarine | |
| CommissionedBoatswain | |
| CommissionedBoatswain (Diving) | |
| CommissionedBoatswain (Plotter Radar) | |
| CommissionedPhysical Training Officer | |
| CommissionedCommunication Officer | Afterpassing the educational test and passing professionally forYeoman of Signals or Petty Officer Telegraphist. |
| CommissionedMaster-At-Arms | Afterpassing the educational test and the preliminary professionalexamination. |
| CommissionedAirman | |
| CommissionedBandmaster | |
| CommissionedShipwright Officer | |
| CommissionedEngineer | |
| CommissionedOrdnance Engineer | Afterpassing the educational test and the professional examination. |
| CommissionedAir Engineer | |
| CommissionedElectrical Officer (Power | |
| (Radio)(Air Electrical) (Air Radio) | |
| CommissionedWardmaster | Afterpassing the educational test and the professional examination. |
| CommissionedWriter Officer | |
| CommissionedStores Officer | |
| CommissionedStores Officer (Catering) |