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State of West Bengal - Section

Section 11 in The K.S. Ray Tuberculosis Hospital Acquisition Act, 1979

11. Act to override other laws.

- The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other enactment or any judgement decree or Order of any Court, tribunal or other authority or in any instrument having effect by virtue of any enactment other than this Act.