Gujarat High Court
Gujarat State Retired Agricultural ... vs The State Of Gujarat & Others on 1 April, 2008
Author: Anant S. Dave
Bench: Anant S. Dave
SCA/2912/2008 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No. 2912 of 2008
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GUJARAT STATE RETIRED AGRICULTURAL EMPLOYEES ASSO. &
others
Versus
THE STATE OF GUJARAT & others
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Appearance :
MR RJ OZA for Petitioners
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CORAM : HONOURABLE MR.JUSTICE ANANT S. DAVE
Date : 01/04/2008
ORAL ORDER
Draft amendment is granted. To be carried out forthwith. Issue notice returnable on 25.4.2008.
(ANANT S. DAVE, J.) (swamy) HC-NIC Page 1 of 1 Created On Tue Aug 09 03:36:48 IST 2016