Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] Union of India - Subsection Section 52(10) in The Sikh Gurdwaras Board Election Rules, 1959 (10)Each packet of rejected ballot-papers referred to in sub-rule (5) of rule 15 shall be sealed and the particulars specified in sub-rule (9) shall be recorded thereon.
