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[Cites 0, Cited by 0] [Section 138(4)] [Section 138] [Entire Act]

Union of India - Subsection

Section 138(4)(c) in The Central Motor Vehicles Rules, 1989

(c)triangles of size 150 mm with a red reflecting surface as per IS: 83391993 specified by the Bureau of Indian Standards, for keeping in front and rear of the vehicle in case the vehicle is stranded on the road (applicable to vehicles other than two and three-wheelers); as specified below, namely: