Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Gujarat - Subsection Section 28(5) in The Maharaja Sayajirao University of Baroda Act, 1949 (5)The powers, duties and functions of the Board of Studies shall be as prescribed by the Statutes.] [Sub-sections (4) and (5) were added, by Bombay 52 of 1950, Section 22 (b).]
