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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(1)(b) in Chhattisgarh Private Placement Agencies (Regulation) Act, 2013

(b)that the Licence holder has, without reasonable cause failed to comply with the conditions or contravened any of the provisions of this Act or rules made thereunder.