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Himachal Pradesh High Court

Tek Ram vs . Union Of India & Another on 8 March, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Tek Ram Vs. Union of India & another .

CWP No. 1299 of 2022 8.3.2022 Present: Mr. Maan Singh, Advocate, for the petitioner.

Mr. Balram Sharma, ASGI, for the respondent No. 1.

Mr. Vinod Thakur and Mr. Shiv Pal Manhans, Additional Advocate Generals with Mr. Bhupinder Thakur and Mr. Y.S. Thakur, Deputy Advocate Generals for the respondent­State.

CWP No. 1299 of 2022 Notice. Mr. Balram Sharma, learned ASGI and Mr. Vinod Thakur, learned Additional Advocate General appear and waive service of notice on behalf of respective respondents. Reply be filed within two weeks.

List on 22.3.2022.

The award amount be deposited in the Registry of this Court on or before the next date of hearing. The application stands disposed of.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge March 8, 2022 (Kalpana) ::: Downloaded on - 08/03/2022 20:14:34 :::CIS