Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(4)] [Section 23] [Entire Act] State of Punjab - Subsection Section 23(4)(c) in Punjab State Legal Services Authorities Rules, 1996 (c)the application is frivolous and fictitious or the applicant is not entitled to the same under the provisions of these rules; or