Madhya Pradesh High Court
Sudhir @ Kannu Mahade vs The State Of Madhya Pradesh on 4 September, 2017
MCRC-9432-2017 (SUDHIR @ KANNU MAHADE Vs THE STA TE 0F MADHYA PRADESH) 04-09-20
17 Parties through their counsel. Learned Public Prosecutor prays for and is granted a week's time to produce the case diary. Be listed thereafter. (VED PRAKASH SHARMA) JUDGE