Himachal Pradesh High Court
Kamal Kishore & Others vs . Simro Devi & Others on 28 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Kamal Kishore & others vs. Simro Devi & others .
RSA No.70 of 2022 28.03.2022 Present: Mr.Ajeet Singh Himalvi, Advocate, for the appellants.
RSA No.70 of 2022 Notice, returnable on 31.05.2022, on taking steps within five days, be issued to the respondents.
Records be requisitioned.
r CMP No.3082 of 2022 Notice in the aforesaid terms.
Till next date of hearing, parties are directed to maintain status quo qua nature and possession of the suit land.
Copy dasti on usual terms.
(Vivek Singh Thakur) Judge March 28, 2022 (Purohit) ::: Downloaded on - 28/03/2022 20:14:57 :::CIS