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[Cites 0, Cited by 0] [Section 303(2)] [Section 303] [Entire Act]

State of Tamilnadu - Subsection

Section 303(2)(e) in Tamil Nadu District Municipalities Act, 1920

(e)as to the [working] [This word was substituted for the words 'establishment and maintenance' by section 123(ii) of the Tamil Nadu District Municipalities (Amendment) Act, 1930 (Tamil Nadu Act X of 1930).] of provident funds;