Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Telangana - Subsection Section 5(7) in The Telangana Rights in Land and Pattadar Pass Books Act, 2020 (7)The extract of the changes to the Record of Rights made under sub-section (4) shall be appended to and made Part and - parcel of the registered document.
